Calcutta High Court
Forum Projects Private Limited & ... vs Kolkata Municipal Corporation & Others on 26 March, 2015
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP 278 of 2015
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
FORUM PROJECTS PRIVATE LIMITED & ANOTHER
Versus
KOLKATA MUNICIPAL CORPORATION & OTHERS
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 26th March, 2015.
Mr.Anindya Mitra, Sr.Adv. Mr.Abhrajit Mitra, Sr. Adv. Mr.Jishnu Chowdhury, Adv. Mr.Soumabha Ghosh, Adv.
Mr.S.K. Singh, Adv.
Mr.P.Patra, Adv.
Mr.J.Guha, Adv.
Mr.Ashoke Kr. Banerjee, Sr. Adv.
Mr.B.Mukherjee, Adv.
Mr.D. Mondal, Adv.
The Court: Time granted to file affidavit-in-opposition by April 7, 2015 as prayed for; affidavit in reply by April 16,2015 with advance copy to the writ petitioners by April 11, 2015.
List WP No.278 of 2015 on April 16, 2015 under the heading 'Adjourned Motion (Writ Matters). Interim orders passed earlier will continue till the disposal of the writ petition.
(DEBANGSU BASAK, J.) dg2