Section 11(1)(xvii) in The U.P. Go-Seva Ayog Adhiniyam, 1999

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(xvii) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(xvii)formulate and submit schemes for consideration of the Government for the establishment of cottage industries in the rural areas, based on cow milk, cow-dung, cow-urine, energy generation by draught power of bullocks and biogas product of cow as also based on hides or bones of the naturally dead cow for the purposes of manufacturing various products;

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State of Uttar Pradesh - Subsection

Section 11(1)(xvii) in The U.P. Go-Seva Ayog Adhiniyam, 1999