Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Punjab - Subsection Section 59(5) in Punjab Waqf Rules, 2018 (5)The Tribunal may, in its discretion, accept or dismiss the application made for hearing under sub-rule (1), which is not accompanied by all or any of the documents referred to above in sub-rule (4).
