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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(4) in Andhra Pradesh Elementary Teacher Training Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Education course through Common Entrance Test) Rules, 2007

(4)The Convener of the DIET CET Admissions, shall adopt computerised Single window system of counselling either by following centralized or decentralized Online counselling at various centres for the convenience of the candidates and shall prepare the seat matrix of Government/ Private Un-aided Elementary Teacher Education Institutions (Minority & Non-Minority). He shall make all the necessary arrangement for securing manpower, admission venue, drawing scrutiny officers from other departments, fee collection, networking facilities for Online counselling at various centres, mobilization of software etc., in consultation with the Admission Committee.