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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1)(xiii) in The Jadavpur University Act, 1981

(xiii)to recommend to the Executive Council the disaffiliation or withdrawal of affiliation of any Institution in respect of any subject or subjects, if on receipt of written report from a team of inspectors appointed by the University the Faculty Council is of opinion that proper standard of teaching is not maintained or conditions of affiliation are not properly fulfilled or the results of the candidates sent up by the Institution for any examination are unsatisfactory or the Institution fails to comply with the directives of the Faculty Council;