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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(7) in The U.P. Secondary Education Services Selection Board Rules, 1998

(7)The Selection Committee shall, having regard to the need for securing due representation of the candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories in accordance with sub-rule (6), prepare a list of selected candidates arranged in order of seniority and forward the same to the Joint Director.