Allahabad High Court
Mahesh Cahndra And Others vs State Of U.P. on 8 January, 2010
Bench: Rakesh Tiwari, Naheed Ara Moonis
Court No. - 42 Case :- CRIMINAL APPEAL No. - 5840 of 2006 Petitioner :- Mahesh Cahndra And Others Respondent :- State Of U.P. Petitioner Counsel :- Rama Shankar Shukla,Anil RaghaV,S.P.S Raghav Respondent Counsel :- Govt. AdVocate,A. Kumar,R.B. Singh Hon'ble Rakesh Tiwari J.
Hon'ble Naheed Ara Moonis.J. As prayed, list again showing the name of Sri Manish Tiwari and Sri Ashwani Kumar Awasthy as counsel for the appellant. Order Date :- 8.1.2010 SNT/