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Allahabad High Court

Mahesh Cahndra And Others vs State Of U.P. on 8 January, 2010

Bench: Rakesh Tiwari, Naheed Ara Moonis

Court No. - 42
Case :- CRIMINAL APPEAL No. - 5840 of 2006

Petitioner :- Mahesh Cahndra And Others

Respondent :- State Of U.P.

Petitioner Counsel :- Rama Shankar Shukla,Anil RaghaV,S.P.S Raghav
Respondent Counsel :- Govt. AdVocate,A. Kumar,R.B. Singh

Hon'ble Rakesh Tiwari J.

Hon'ble Naheed Ara Moonis.J. As prayed, list again showing the name of Sri Manish Tiwari and Sri Ashwani Kumar Awasthy as counsel for the appellant. Order Date :- 8.1.2010 SNT/