Section 37(1)(c) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

(c)stationery, printing and advertising expenses including the cost of reporting the proceedings at the meetings of the Zila Parishad;

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