Section 3A(1)(b) in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971

[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

(b)The alternative site shall satisfy the following conditions, namely : -

(i)it shall be fit for erection of a dwelling house or hut, if there is not already such dwelling house or hut on the site,

(ii)its extent shall not be less than the extent of the existing kudiyiruppu, subject to a minimum of three cents, and

(iii)such other conditions as may be prescribed.

Legal Document View