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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(7) in The Indian Electricity Rules, 1956

(7)It shall be the responsibility of the owner of all HV and EHV installations to maintain and operate the installations in a condition free from danger and as recommended by the manufacturer and/or by the relevant codes of practice of the [Bureau of Indian Standards] [ Inserted by G.S.R. 468, dated 16.11.2000 (w.e.f. 25.11.2000). ] [and/or by the Inspector.] [ Inserted by G.S.R. 468, dated 16.11.2000 (w.e.f. 25.11.2000). ]