Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 49 in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997 49. Chief Executive officer of the Board. - The Member-Secretary/ Marketing Director or the Secretary of the Board shall function as the Chief Executive officer of the Board.
