Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Bombay Presidency - Subsection Section 12(1) in The Bombay Public Trusts (Corporations) Order, 1959. (1)to the State or the State Government or High Court shall be construed as a reference to the State, the Government of High Court of Mysore;
