Supreme Court - Daily Orders
M/S Max Tech Oil And Gas Service Pvt. Ltd vs Cst, Service Tax on 10 April, 2017
Bench: Ranjan Gogoi, Navin Sinha
ITEM NO.11 COURT NO.4 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3328/2017
M/S MAX TECH OIL GAS SERVICE PVT. LTD Appellant(s)
VERSUS
CST, SERVICE TAX Respondent(s)
(with appln. (s) for stay and office report)
(With appln. For permission to file addl. documents)
Date : 10/04/2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mr. Abdhesh Chaudhary, Adv.
Mr. Devag Bhain, Adv.
Mr. Prakash Ranjan Nayak,Adv.
Ms. Hemlata Rawat, Adv.
For Respondent(s) Ms. Aruna Gupta, Adv.
Ms. Nisha Bagchi, Adv.
For Mr. B.K. Prasad, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by the counsel for the respondent.
List the matter after four weeks to enable the learned counsel to file counter affidavit.
(Neetu Khajuria) (Asha Soni)
Court Master Court Master
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2017.04.10
16:54:00 IST
Reason: