Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Tamilnadu - Subsection Section 54(b) in Tamil Nadu Court of Wards Act, 1902 (b)the person and property of a ward disqualified under clause (c) of section 9 as soon as it is found by a competent Civil Court that the disability has ceased;
