Section 19(2) in The Bombay Secondary School Certificate Examination Act, 1948
(2)The Chairman, Secretary and the other officers and servants shall be the servants of the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government and they shall draw their pay and allowances from the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] revenues.
