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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4) in The Port Of New Mangalore (Rates For The Use Of Wharf) Rules, 1977

(4)In these rules, for the purposes of the Scale of Rates.
(i)One unit by weight means 1 tonne (1000/Kilograms);
(ii)One unit by measurement means 1 cubic metre; and
(iii)One unit by liquid measurement (capacity) means 1000 litres.