Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Assam - Subsection

Section 46(h) in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

(h)Optional subject not mentioned in the application form properly or optional subject not mentioned at all.