Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 180(2)] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(2)(i) in Punjab Regional and Town Planning and Development Act, 1995

(i)the conditions regarding completion of buildings and extension of period and fees to be paid under sub-section (2) of section 43;