Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(2)(c) in Maharashtra Lokayukta and Upa-Lokayuktas Act, 1971

(c)the form in which, complaints may be made and the fees, if any, which may be charged in respect thereof;