Supreme Court - Daily Orders
Shree Shivaji Shikshan Sanstha vs Raju Laxman Gadekar on 1 September, 2016
ITEM NO.68 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 9155/2015
SHREE SHIVAJI SHIKSHAN SANSTHA & ANR Appellant(s)
VERSUS
RAJU LAXMAN GADEKAR & ORS Respondent(s)
WITH
C.A. No. 9157/2015
(With (With (With (With appln.(s) for exemption from filing O.T.
and appln.(s) for exemption from filing O.T. and appln.(s) for
permission to file additional documents and appln.(s) for vacating
stay and )
Date : 01/09/2016 This appeal was called on for hearing today.
For Appellant(s)
Mr. Gopal Balwant Sathe,Adv.
Mr. L.D. Joshi, Adv.
Mr. Nishant Ramakantrao Katneshwarkar,Adv.
For Respondent(s)
Mr. Rameshwar Prasad Goyal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete.
Respondent No.1 is duly represented. None appears for respondent Nos.2 and 3, despite due service.
Parties have not filed the statement of case. Since it is no more a mandate after the amendment in the Supreme Court Rules, 2013, Registry to process the matter for listing before the Hon'ble Court, as per rules, alongwith the appropriate Signature Not Verified office report regarding the status of all the Digitally signed by RASHI GUPTA respondents.
Date: 2016.09.02 16:44:15 IST Reason:
(PAWAN DEV KOTWAL) Registrar