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Gujarat High Court

Batliboi vs Dakshin on 12 June, 2012

Author: K.M.Thaker

Bench: K.M.Thaker

  
 Gujarat High Court Case Information System 
    
  
    

 
 
    	      
         
	    
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SCA/16461/2010	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No. 16461 of 2010
 

 
 
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BATLIBOI
LTD THROUGH DEPUTY GENERAL MANAGER - Petitioner(s)
 

Versus
 

DAKSHIN
GUJARAT VIJ CO THROUGH EXECUTIVE ENGINEER - Respondent(s)
 

=========================================================
 
Appearance : 
MR
VIMAL M PATEL for
Petitioner(s) : 1, 
MS LILU K BHAYA for Respondent(s) :
1, 
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CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE K.M.THAKER
		
	

 

 
 


 

Date
: 12/06/2012 

 

 
 
ORAL
ORDER 

It is submitted that present petition is similar to and also connected with Special Civil Application No.4032 of 2004 and that therefore, the hearing of this matter is also adjourned to 15.7.2012. S.O. to 15.7.2012.

(K.M. Thaker, J.) Bharat*     Top