Gujarat High Court
Batliboi vs Dakshin on 12 June, 2012
Author: K.M.Thaker
Bench: K.M.Thaker
Gujarat High Court Case Information System
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SCA/16461/2010 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 16461 of 2010
=========================================================
BATLIBOI
LTD THROUGH DEPUTY GENERAL MANAGER - Petitioner(s)
Versus
DAKSHIN
GUJARAT VIJ CO THROUGH EXECUTIVE ENGINEER - Respondent(s)
=========================================================
Appearance :
MR
VIMAL M PATEL for
Petitioner(s) : 1,
MS LILU K BHAYA for Respondent(s) :
1,
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CORAM
:
HONOURABLE
MR.JUSTICE K.M.THAKER
Date
: 12/06/2012
ORAL
ORDER
It is submitted that present petition is similar to and also connected with Special Civil Application No.4032 of 2004 and that therefore, the hearing of this matter is also adjourned to 15.7.2012. S.O. to 15.7.2012.
(K.M. Thaker, J.) Bharat* Top