Section 1 in Uttarakhand Fiscal Responsibility and Budget Management (Amendment) Act, 2016
1. Short title extent and commencement and extension.
(1)This Act may be called the Uttarakhand Fiscal Responsibility and Budget Management (Amendment) Act, 2016.(2)It shall extend to the whole of the State of Uttarakhand.(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint in this behalf.
