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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Statutes of the Jodhpur National University, Jodhpur, 2010

(2)The Chairperson shall perform his duties in an honorary capacity. However, he/she may be paid such honorarium not less than the salary of the President and all other terms and conditions of service of his appointment shall be as applicable to the President.