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[Cites 0, Cited by 0] [Section 304H(1)] [Section 304H] [Entire Act]

State of Himachal Pradesh - Subsection

Section 304H(1)(a) in The Himachal Pradesh Municipal Corporation Act, 1994

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loud speaker, or