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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(2) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

(2)The fund collected and obtained shall be deposited in the nearest Government Treasury or in the nearest post office Savings Bank or in both, in the name of the Joint Committee.