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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(1)(d) in Tamil Nadu Panchayats Act, 1994

(d)[ execute or implement all schemes, programmes or activities as may be entrusted to village panchayat from time to time.] [Inserted by Tamil Nadu Panchayats (Fifth Amendment) Act, 2008 (Tamil Nadu Act 41 of 2008).]