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[Cites 0, Cited by 0] [Section 187] [Entire Act]

Union of India - Subsection

Section 187(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)Though the prime responsibility in respect of observing and compliance of signals remains with the loco pilot, the loco pilot and assistant loco pilot shall identify each signal, engineering indicator, neutral zone indicator, for lowering pantograph, whistle board as soon as it becomes visible and shall call out their aspects to each other. Provided that,-
(a)a loco pilot shall pay immediate attention to and obey every signal whether the cause of the signal being shown is known to him or not;
(b)he shall not, however, trust entirely to signals but always be vigilant and cautious.