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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Andhra Pradesh - Subsection

Section 54(2) in Andhra Pradesh Shops and Establishments Act, 1988

(2)The provisions of the Code of Civil Procedure, 1908, relating to attachment before judgment under that Code, shall, so far as may be , apply to any direction for attachment under sub-section (1).