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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(vi) in The Rajasthan Municipal (New Pay Scales) Rules, 1975

(vi)'Existing member of service' means the member of Service who is in Service of a Board immediately prior of adoption of these Pay Scales by the Officer of the Rajasthan Municipal Service and who has been drawing pay in the existing pay scale from the Municipal Fund.