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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(5) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(5)In order to record the static deflection, the test shall be carried out at dead slow speed and at the maximum permissible speed of the section and the speed shall be carefully measured by stopwatch or by some automatic means.