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State of Bihar - Section

Section 428 in Bihar Board's Miscellaneous Rules, 1958

428. Acknowledgement of full settlement and procedure for settlement of unadjusted demands.

- When all demands have been satisfied the civil officer in attendance must give an acknowledgement to the Commanding Officer that all the demands of the day have been settled, when from any particular circumstances the demands have not been adjusted, a statement to the effect, specifying the amount and the nature of the demand, must be obtained from the Commanding Officer, on which is to be distinctly stated the proper officer to whom the document should be forwarded for adjustment.Discipline