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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Himachal Pradesh - Subsection

Section 92(1)(iv) in The Himachal Pradesh Panchayati Raj Act, 1994

(iv)secure the execution of the plans, projects schemes, or other works common to two or more Panchayat Samitis in the district;