Rajasthan High Court - Jodhpur
State Of Rajasthan And Ors vs Smt. Twarita Gehlot on 6 September, 2019
Bench: S. Ravindra Bhat, Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 4458/2019
Mayuri Kesera
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
D.B. Civil Writ Petition No. 15845/2017
Smt. Surekha Sharma
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 52/2018
Lokendra Singh Dushesh
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 438/2018
Minesh Kumari
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Spl. Appl. Writ No. 576/2018
State Of Rajasthan And Ors.
----Petitioner
Versus
Smt. Twarita Gehlot
----Respondent
D.B. Spl. Appl. Writ No. 1451/2018
State Of Rajasthan
----Petitioner
Versus
Smt. Nidhi Jain
----Respondent
D.B. Spl. Appl. Writ No. 1629/2018
State Of Rajasthan
----Petitioner
Versus
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(2 of 4) [CW-4458/2019]
Hemlata Patidar
----Respondent
D.B. Spl. Appl. Writ No. 1771/2018
The Secretary
----Petitioner
Versus
Sakhu Bai Mali
----Respondent
D.B. Spl. Appl. Writ No. 1937/2018
State Of Rajasthan
----Petitioner
Versus
Yogita Sharma
----Respondent
D.B. Civil Writ Petition No. 4455/2018
Jyoti Choudhary
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 4891/2018
Sharajuddin Qureshi
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
D.B. Civil Writ Petition No. 16066/2018
Kalpana Verma
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 16667/2018
Vijay Laxmi
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 18939/2018
Nidhi Kalal
----Petitioner
Versus
State Of Rajasthan
----Respondent
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(3 of 4) [CW-4458/2019]
D.B. Civil Writ Petition No. 19008/2018
Smt. Minakshi Kanwar
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Spl. Appl. Writ No. 24/2019
The State Of Rajasthan
----Petitioner
Versus
Preeti Vyas
----Respondent
D.B. Spl. Appl. Writ No. 490/2019
State Of Rajasthan
----Petitioner
Versus
Jyoti Choubisa
----Respondent
D.B. Civil Writ Petition No. 1763/2019
Sonia Jain
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 2126/2019
Parveen Kaousar Qureshi
----Petitioner
Versus
State Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 2195/2019
Manju Kumari Paliwal
----Petitioner
Versus
The Joint Administrative Secretary, Government Of Rajasthan
----Respondent
D.B. Civil Writ Petition No. 11381/2019
Durga Devi Meghwal
----Petitioner
Versus
State Of Rajasthan
----Respondent
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(4 of 4) [CW-4458/2019]
D.B. Spl. Appl. Writ No. 1938/2018
State Of Rajasthan
----Appellant
Versus
Nisha Patidar
----Respondent
D.B. Spl. Appl. Writ No. 1554/2018
State Of Rajasthan
----Appellant
Versus
Urmila Darji
----Respondent
For Petitioner(s) : Mr Shambhoo Singh, Dr Nikhil Dungawat,
Mr Lokesh Mathur, Mr Harish Purohit, Mr
Tanwar Singh, Mr Dashrath Singh Rathore
For Respondent(s) : Mr M.S. Singhvi, Advocate General, Mr
Hemant Choudhary AAG, MrSunil Beniwal
AAG, Mr Manish Vyas AAG, Mr P.R. Singh
AAG, Mr Rajesh Panwar, Ms Kusum Rao
HON'BLE THE CHIEF JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR
Order 06/09/2019 At joint request by the learned counsel for parties, list the matter on 01st November 2019.
(ASHOK KUMAR GAUR),J (S. RAVINDRA BHAT),CJ 145-165, 27, 189 MMA/-
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