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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(1)(k) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(k)to exercise and perform such other powers and functions as the State Government may confer on or entrust to under this Act or any other law for the time being in force in the State.