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[Cites 0, Cited by 0] [Section 10GD] [Entire Act]

Union of India - Subsection

Section 10GD(b) in The Companies (Second Amendment) Act, 2002

(b)" company secretary" means a company secretary as defined in clause (c) of sub- section (1) of section 2 of the Companies Secretaries Act, 1980 (56 of 1980 ) and who has obtained a certificate of practice under sub- section (1) of section 6 of that Act;