Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] State of Telangana - Subsection Section 12(1)(g) in Telangana Education Act, 1982 (g)that there is any other compelling circumstances which prevents the child from attending school, provided the same is certified as such by the attendance authority.