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State of Himachal Pradesh - Section

Section 6 in Bye-Laws of Solang Ropeway-cum-Ski Centre, Ski Himalayas Ropeway Pvt. Ltd, an SPV of a Power Himalayas Ltd., at Solang Nallah of Tehsil Manali, Distt. Kullu, Himachal Pradesh bye-laws, 2010

6. Timing of operation of aerial ropeway.

- The aerial ropeway shall normally be operative for 24 hours every day or as per the time schedule duly approved by the Inspector, Aerial Ropeway which shall be communicated to District Administration and also displayed on the notice board at the aerial ropeway station.