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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(e) in The Orissa Sports Authorities Act, 1994

(e)all moneys received by or on its behalf from any local authority, public corporation, public or private companies, public and philanthropists or porsons by way of grants, endowments, trusts, gifts or deposits or in any form;