Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117(4)] [Section 117] [Entire Act]

Union of India - Subsection

Section 117(4)(v) in The Central Goods and Services Tax Rules, 2017

(v)the stock of goods on which the credit is availed is so stored that it can be easily identified by the registered person.