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[Cites 0, Cited by 0] [Section 50TT(7)] [Section 50TT] [Entire Act]

State of Maharashtra - Subsection

Section 50TT(7)(a) in The Mumbai Municipal Corporation Act, 1888

(a)speedy redressal of common grievances of citizens, connected with local and essential municipal services like water supply, drainage, sanitation and storm water disposal;