Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Mizoram - Subsection Section 12(5) in Mizoram Home Guard Act, 1985 (5)No court inferior to that of the court of a Magistrate of the first class shall try any offence punishable under this Act.
