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Union of India - Section

Section 25 in The Mines Rescue Rules, 1985

25. Accommodation at the belowground mine for persons engaged in rescue work

.-Whenever rescue trained persons are engaged in rescue or recovery work at a belowground mine, there shall be provided at such mine suitable accommodation for storage and charging of apparatus required for that work. Such accommodation shall be situated at a convenient place near the entrance in use, and shall be properly ventilated and lighted. Adequate quantity of cool and wholesome drinking water shall be provided at such accommodation; and proper canteen facilities shall also be provided for the rescue workers.