Calcutta High Court (Appellete Side)
Shyamal Roy vs Probodh Konar & Anr on 31 March, 2016
1 31.03.2016 AJ.
C.O. 2115 of 2015 with CAN 2788 of 2016 Shyamal Roy Vs. Probodh Konar & Anr.
Mr. Uttiya Ray.
.....For the Petitioner. Ms. Ujjaini Chatterjee.
.......For the O.P. Heard learned Counsel appearing on behalf of the petitioner.
The grounds shown by the learned Counsel for the petitioner are satisfactory.
Accordingly, the application being CAN 2788 of 2016 is allowed and the revisional application is restored to its original file and number.
Put up the revisional application under the heading "Motion" on 18th April, 2016.
( Siddhartha Chattopadhyay, J. )