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State of Punjab - Section

Section 26 in The Punjab Brewery Rules, 1956

26.

All mashtums and fermenting vessels shall be gauged jointly by the Inspector, and the licensee, and tables prepared by the Inspector in Form B-4 showing the total capacity of each vessel, in bulk litres (or in the case of mashtums in imperial bushels) and the capacity of each 2.54 milimeters in depth.