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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(2)(i) in The Maharashtra University of Health Sciences Act, 1998

(i)[ three members of the Maharashtra Legislative Assembly, one each from the areas of three Development Boards, nominated by the Speaker of the Maharashtra Legislative Assembly and two members of the Maharashtra Legislative Council nominated by the Chairman of the Maharashtra Legislative Council;] [[Clause (i) was substituted by Maharashtra 27 of 2005, section 8, w.e.f. 29-5-2005.