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Supreme Court - Daily Orders

M/S. Diksha Holdings Limited vs Comunidade Of Poinguinim And Ors. on 22 July, 2019

Bench: L. Nageswara Rao, Hemant Gupta

     ITEM NO.27                            COURT NO.12                  SECTION IX

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                  No(s).31260/2015

     (Arising out of impugned final judgment and order dated 18-04-2015
     in FA No. 40/2009 passed by the High Court Of Judicature At Bombay
     At Goa)

     M/S. DIKSHA HOLDINGS LIMITED                                       Petitioner(s)

                                                  VERSUS

     COMUNIDADE OF POINGUINIM               AND ORS.                    Respondent(s)

     WITH
     SLP(C) No. 29892/2015 (IX)


     Date : 22-07-2019 These matters were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE L. NAGESWARA RAO
                           HON'BLE MR. JUSTICE HEMANT GUPTA


     For Petitioner(s)                Ms. Binu Tamta, AOR

     For Respondent(s)                Mr. Pratap Venugopal,Adv.
                                      Ms. Surekha Raman,Adv.
                                      Ms. Viddusshi,Adv.
                                      M/S.K.J.John And Co, AOR


                            UPON hearing the counsel the Court made the following
                                               O R D E R

As prayed, list on 29.07.2019 (B.Parvathi) (Sunil Kumar Rajvanshi) Court Master Court Master Signature Not Verified Digitally signed by BALA PARVATHI Date: 2019.07.24 17:10:15 IST Reason: