Supreme Court - Daily Orders
M/S. Diksha Holdings Limited vs Comunidade Of Poinguinim And Ors. on 22 July, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.27 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).31260/2015
(Arising out of impugned final judgment and order dated 18-04-2015
in FA No. 40/2009 passed by the High Court Of Judicature At Bombay
At Goa)
M/S. DIKSHA HOLDINGS LIMITED Petitioner(s)
VERSUS
COMUNIDADE OF POINGUINIM AND ORS. Respondent(s)
WITH
SLP(C) No. 29892/2015 (IX)
Date : 22-07-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Ms. Binu Tamta, AOR
For Respondent(s) Mr. Pratap Venugopal,Adv.
Ms. Surekha Raman,Adv.
Ms. Viddusshi,Adv.
M/S.K.J.John And Co, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list on 29.07.2019 (B.Parvathi) (Sunil Kumar Rajvanshi) Court Master Court Master Signature Not Verified Digitally signed by BALA PARVATHI Date: 2019.07.24 17:10:15 IST Reason: