Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act] NCT Delhi - Subsection Section 60(1)(a) in Delhi Sales Tax Act, 1975 (a)by a person authorised by him in writing in this behalf, being a relative or a person regularly employed by him; or