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[Section 6]
[Entire Act]
Union of India - Subsection
Section 6(5) in Protection of Plant Varieties and Farmers Rights (Community Award from the Gene Fund) Rules, 2018
| (a) | Persons of outstanding caliber and eminentscientist with long practical experience in the field of PlantVarietal Research or Agro Bio-diversity to be nominated by theChairperson of the Authority. | -Chairman |
| (b) | Nominee of the Secretary, Department ofAgriculture, Cooperation and Farmers Welfare. | -Member |
| (c) | Nominee of the Secretary, Ministry ofEnvironment, Forests and Climate Change. | -Member |
| (d) | Nominee of the Secretary, Ministry of PanchayatiRaj. | -Member |
| (e) | Nominee of the Secretary, Ministry of RuralDevelopment. | -Member |
| (f) | Nominee of the Secretary, Department ofBiotechnology. | -Member |
| (g) | Representative of the Director General, IndianCouncil of Agricultural Research. | -Member |
| (h) | Two Vice-Chancellors of State AgricultureUniversities to be nominated on rotation basis by the Chairpersonof the Authority. | -Member |
| (i) | Two Directors from Institutes of Indian Councilof Agricultural Research or Council of Scientific and IndustrialResearch or Indian Council of Forestry Research and Education tobe nominated by the Chairperson of the Authority. | -Member |
| (j) | Director of Agriculture or Horticulture from anyof the States to be nominated on rotation basis by theChairperson of the Authority. (States represented in clause (h)and States represented in clause (j) shall be different) | -Member |
| (k) | Two farmers or two persons engaged inbiodiversity related activities to be nominated by theChairperson of the Authority out of which one shall be a woman. | -Member |
| (l) | One representative from a non-governmentalorganisation working in the Agro-Biodiversity conservation to benominated by the Chairperson of the Authority. | -Member |