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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4)(h) in First Statutes of the Jai Narayan Vyas University Jodhpur

(h)subject to the control of the Syndicate, manage the property and investments of the University and be responsible for the preparation of the annual accounts and the financial estimates and for their presentation to the Syndicate and the Senate;