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Bombay High Court

Tjsb Sahakari Bank Ltd. Thr. Manager ... vs M/S. Laxmi Industries, Thr. Parnters. ... on 24 February, 2022

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

COMMERCIAL ARBITRATION PETITION NO. 1 OF 2022

 Tjsb Sahakari Bank Ltd. Thr. Manager            ....APPELLANT
 (recovery) Mr. Priyadarshan Dilip Dabir
             V/S
 M/s. Laxmi Industries, Thr. Parnters. Mrs. Monal
                                              ....RESPONDENT

Unmesh Wankhede CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 24th February, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 17/03/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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